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SA/8/2005
2023 Latest Caselaw 1269 UK

Citation : 2023 Latest Caselaw 1269 UK
Judgement Date : 4 May, 2023

Uttarakhand High Court
SA/8/2005 on 4 May, 2023
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                      COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      04.05.2023                        SA No.8 of 2005
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. R.P. Nautiyal, learned Senior Advocate assisted by Mr. Pavan Kumar Nath, learned counsel holding brief of Mr. Prashant Khanna, learned counsel for the appellant and Mr. A.S. Rawat, learned Senior Advocate assisted by Mr. P.C. Petshali, learned counsel for the respondent nos. 1/1 to 1/3.

2. Learned Senior Advocate appearing for the respondent nos. 1/1 to 1/3 submitted that an Appeal has also been filed against the same judgment and decree dated 16.12.2004 along with an application under Section 5 of the Limitation Act, 1963, (SA No.155 of 2022) which is pending.

3. List on 14.06.2023.

(Alok Kumar Verma, J.) 04.05.2023

Neha

 
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