Citation : 2023 Latest Caselaw 1267 UK
Judgement Date : 4 May, 2023
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04.052023 WPMS No. 455 of 2009
Hon'ble Sharad Kumar Sharma, J.
Mr. T.A. Khan, Senior Advocate, assisted by Mr. Mohd. Saify, Advocate, for the petitioners.
Mr. Yogesh Chandra Tiwari, Standing Counsel, for the State.
This matter has been remitted back by the Hon'ble Apex Court, vide judgment dated 19.05.2020, to consider the Review Application on merits.
The learned counsel for the petitioners seeks two weeks' time to complete the instructions, as well as the records.
List this matter immediately after two weeks.
(Sharad Kumar Sharma, J.) 04.052023 Mahinder/
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