CRLA/39/2023
2023 Latest Caselaw 1244 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLA No. 39 of 2023
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. B.S. Koranga, Advocate, on behalf of Mr. V.K. Guglani, Advocate for the appellants.

Mr. T.C. Agarwal, Deputy A.G., with Mrs. Lata Negi, Brief Holder, for the State of Uttarakhand.

It is an appeal against the judgment of conviction, in which, the LCR has been summoned. The same has been received.

Registry is directed to prepare the paper book and supply the same to the learned counsel for the parties as per Rules.

(Sharad Kumar Sharma, J.) Dated 03.05.2023 Shiv