CRLR/10/2022
2023 Latest Caselaw 1242 UK

               Office Notes, reports,
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                                          CRLR No.10 of 2022
                                          Hon'ble Vivek Bharti Sharma, J.

Dr. Kartikey Hari Gupta and Ms. Irum Zeba, learned counsel for the revisionist.

Mr. Pramod Tiwari, learned Brief Holder for the State.

Mr. Navnish Negi, learned counsel for respondent no. 2.

Arguments heard.

Judgment reserved.

(Vivek Bharti Sharma, J.) 03.05.2023 Mamta