ABA/172/2023
2023 Latest Caselaw 1222 UK

Citation : 2023 Latest Caselaw 1222 UK
Judgement Date : 2 May, 2023

Uttarakhand High Court

ABA/172/2023 on 2 May, 2023

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                  COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  ABA No.172 of 2023
                                  Hon'ble Vivek Bharti Sharma, J.

Mr. Raj Kumar Singh, learned counsel for the applicant.

Ms. Manish Rana Singh, learned A.G.A. for the State.

Heard arguments. Judgment reserved.

(Vivek Bharti Sharma, J.) 02.05.2023

Rajni

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