SPA/335/2020
2023 Latest Caselaw 851 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                      COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      29.03.2023                     SPA No. 335 of 2020
                                     Sri Vipin Sanghi, C.J.
                                     Sri Alok Kumar Verma, J.

Mr. Sanjay Bhatt, learned counsel for the review applicant.

Mr. Pradeep Joshi, learned Additional Chief Standing Counsel for the State.

Mr. Shobhit Saharia, learned counsel for respondent no.1.

Mr. S.S. Chauhan, learned counsel for respondent nos.3 & 4.

Learned counsel for the review applicant states that the judgment dated 29.09.2022, passed by this Court, has been affirmed by the Supreme Court.

In the light of the aforesaid, this review application (MCC No.13030 of 2022) has become infructuous.

The review application is dismissed as infructuous.

                                      (Alok Kumar Verma, J.)              (Vipin Sanghi, C.J.)
                                                29.03.2023                     29.03.2023
                                     NISHANT