Citation : 2023 Latest Caselaw 831 UK
Judgement Date : 27 March, 2023
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
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CLCON No. 722 of 2019
Hon'ble Manoj Kumar Tiwari, J.
Mr. D.S. Bankoti, learned counsel holding brief of Mr. Alok Mahra, learned counsel for the petitioner.
Mr. J.S. Bisht, learned Standing Counsel for the State.
Learned State counsel points out that the judgment sought to be enforced in this contempt petition has been stayed by the Division Bench in Special Appeal No. 163 of 2020.
In such view of the matter, the contempt petition is closed, with liberty to seek recall of this order, as and when the appeal is decided.
(Manoj K.Tiwari, J.) 27.03.2023 PR
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