WPCRL/53/2023
2023 Latest Caselaw 830 UK

               Office Notes,
            reports, orders or
L.           proceedings or
     Date                                                  COURT'S OR JUDGES'S ORDERS
No            directions and
            Registrar's order
             with Signatures
                                 WPCRL No.1018 of 2018
                                 With
                                 WPCRL No.53 of 2023
                                 Hon'ble Ravindra Maithani, J.

Mr. Ravindra S. Garia, Advocate alon Chandra Karnatak, Advocate for the petitioner. Mr. Dinesh Chauhan, Brief Holder for the Mr. Paritosh Dalakoti, Advocate for the pr Arguments heard.

Judgment reserved.

(Ravindra Maithani, J.) 27.03.2023

AK