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GA/441/2007
2023 Latest Caselaw 698 UK

Citation : 2023 Latest Caselaw 698 UK
Judgement Date : 18 March, 2023

Uttarakhand High Court
GA/441/2007 on 18 March, 2023
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                     COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      18.03.2023                        GA No.441 of 2007
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. S.T. Bharadwaj, learned Deputy Advocate General for the State/appellant and Mr. Nagesh Agarwal, learned counsel for the respondent.

Impugned judgment was passed by me.

List this case before appropriate Bench.

(Alok Kumar Verma, J.) 18.03.2023

Pant/

 
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