WPMS/388/2023
2023 Latest Caselaw 611 UK

       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL

        THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI

               WRIT PETITION (M/S) NO. 388 OF 2023

                              13TH MARCH, 2023

Between:

Smt. Pritam Kaur & others                   ......            Petitioners

and

Charanjeet Lal Batra & others               ......           Respondents



Counsel for the petitioners       :   Mr. Neeraj Garg, learned counsel

Counsel for respondent No. 1     :    Mr. Priyanshu Gairola, learned counsel


The Court made the following:

JUDGMENT:

Mr. Garg, learned counsel for the petitioners,

seeks leave to withdraw the petition.

2) The writ petition is, accordingly, dismissed as

withdrawn.

3) Counsel for respondent No. 1, who is present,

states that he shall be filing his Vakalatnama in this case

during the course of the day.

________________ VIPIN SANGHI, C.J.

Dt: 13th MARCH, 2023 Negi