C24/26/2022
2023 Latest Caselaw 609 UK

Citation : 2023 Latest Caselaw 609 UK
Judgement Date : 13 March, 2023

Uttarakhand High Court

C24/26/2022 on 13 March, 2023

       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL

       THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI

       CIVIL MISC. TRANSFER APPLICATION (C-24) NO. 26 OF 2022

                         13th MARCH, 2023

Between:

Shanti Devi                        ......       Petitioner/Applicant

and

Deepak Singh Rawat                ......              Respondent



Counsel for the petitioner   :    Mr. Nalin Saun, learned counsel

Counsel for the respondent   :    Mr. Niranjan    Bhatt,   learned
                                  counsel


The Court made the following:

JUDGMENT:

Learned counsel for the petitioner states that

that this petition has become infructuous.

2) Writ petition is, accordingly, dismissed as

infructuous.

________________ VIPIN SANGHI, C.J.

Dt: 13th MARCH, 2023 Negi

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