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SA/96/2019
2023 Latest Caselaw 608 UK

Citation : 2023 Latest Caselaw 608 UK
Judgement Date : 13 March, 2023

Uttarakhand High Court
SA/96/2019 on 13 March, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  SA No. 96 of 2019
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Siddhartha Singh, Advocate, for the appellants.

Mr. Ravi Singhal, Advocate, on behalf of Mr. Piyush Garg, Advocate, for the respondents.

Since it is reported by the Registry, that the decree in pursuance to the impugned judgment has already been executed and laid to rest on 12th October, 2021, the learned counsel for the appellants wants to complete his instructions.

He may do so within 48 hrs. Put up this Second Appeal on 15th March, 2023.

(Sharad Kumar Sharma, J.) Dated 13.03.2023 Shiv

 
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