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WPSS/1186/2023
2023 Latest Caselaw 1924 UK

Citation : 2023 Latest Caselaw 1924 UK
Judgement Date : 24 July, 2023

Uttarakhand High Court
WPSS/1186/2023 on 24 July, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  WPSS No.1186 of 2023
                                  Hon'ble Ravindra Maithani, J.

Mr. Ajay Veer Pundir, Advocate for the petitioner.

Mr. Narain Dutt, Brief Holder for the State.

The petitioner has challenged his transfer order dated 26.06.2023.

Heard.

Learned counsel for the petitioner would submit that the case is squarely covered by the judgment dated 13.07.2023, passed in WPSS No. 1018 of 2023, Smt Shashi Chauhan Vs Director Secondary Education.

Learned State Counsel would submit that as per Government Order dated 12.07.2023 the matter is squarely covered.

The instant petition is being decided in terms of judgment and order dated 13.07.2023, passed in WPSS No. 1018 of 2023, Smt Shashi Chauhan Vs Director Secondary Education.

The writ petition stands disposed of, accordingly.

(Ravindra Maithani J.) 24.07.2023 RV

 
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