CRLR/231/2013
2023 Latest Caselaw 1843 UK

Citation : 2023 Latest Caselaw 1843 UK
Judgement Date : 14 July, 2023

Uttarakhand High Court

CRLR/231/2013 on 14 July, 2023

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                     COURT'S OR JUDGES'S ORDERS
No
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                                      CRLR No.231 of 2013
                                      Hon'ble Pankaj Purohit, J.

Mr. Sandeep Kothari, learned counsel for the revisionist.

Mr. Kuldeep Singh Rawal, learned AGA for the State.

2. List on 18.07.2023 for dictation of judgment.

(Pankaj Purohit, J.) 14.07.2023 Arti

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