WPSS/107/2023
2023 Latest Caselaw 281 UK

SL.             Office Notes,
No.   Date   reports, orders or                   COURT'S OR JUDGE'S ORDERS
              proceedings or
               directions and
             Registrar's order
              with Signatures
                                  WPSS No. 107 of 2023
                                  Shri Sanjaya Kumar Mishra, J.

Mr. Niranjan Bhatt, learned counsel for the petitioner.

Mr. Narayan Dutt, learned Brief Holder for the State.

It is borne out from the record that the judgment passed by the Division Bench in Special Appeal No. 963 of 2017 with other connected cases has been stayed by the Hon'ble Supreme Court as per the order dated 29.11.2021. On the basis of the said judgment of the Division Bench, the petitioner claims that he should be given 7th pay commission.

In that view of the matter, let the case be listed on 26.05.2023 as fresh.

Awaiting instructions.

(Sanjaya Kumar Mishra, J.) 13.01.2023 (Grant urgent certified copy of this order, as per Rules) A/-