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CLR/96/2022
2023 Latest Caselaw 174 UK

Citation : 2023 Latest Caselaw 174 UK
Judgement Date : 10 January, 2023

Uttarakhand High Court
CLR/96/2022 on 10 January, 2023
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                       COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      10.01.2023                        CLR No.96 of 2022
                                        Hon'ble Alok Kumar Verma, J.

The proposed Revision has been filed under Section 25 of the Provincial Small Cause Courts Act, 1887 against the judgment and decree dated 15.10.2022, passed by the learned Judge, Small Cause Court/IIIrd Additional District Judge, Dehradun in SCC Suit No.39 of 2006, "Shashank Sharma and Others vs. Chaudhary Charan Singh Memorial Educational Society and Another", by which the said suit has been dismissed.

Heard Mr. Piyush Garg, learned counsel for the proposed revisionist and Mr. B.S. Adhikari with Mr. Pankaj Chaturvedi, learned counsel for the respondents.

Admit.

Summon the lower court records. List this case on 10.05.2023.

(Alok Kumar Verma, J.) 10.01.2023

JKJ/Pant

 
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