CRLA/191/2014
2023 Latest Caselaw 451 UK

               Office Notes, reports,
SL.          orders or proceedings or
      Date                                             COURT'S OR JUDGES'S ORDERS
No           directions and Registrar's
               order with Signatures

                                          CRLA No. 191 of 2014

                                          Hon'ble Sharad Kumar Sharma, J.

Hon'ble Ravindra Maithani, J.

Mr. D.C.S. Rawat, learned counsel present for the appellant.

Mr. J.S. Virk, learned Deputy Advocate General for the State of Uttarakhand.

Mr. Navnish Negi, learned counsel for the respondent no. 2.

Arguments concluded.

Put up this matter on 23.02.2023 for dictation of judgment.

(Ravindra Maithani, J.) (Sharad Kumar Sharma, J.) 21.02.2023 PR/PN