Citation : 2023 Latest Caselaw 350 UK
Judgement Date : 6 February, 2023
Office Notes, reports,
SL. orders or proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and Registrar's
order with Signatures
06.02.2023 C-482 No. 182 of 2023
Hon'ble Alok Kumar Verma, J.
Heard Mr. Abhishek Verma, Advocate for the applicant and Mr. Lalit Miglani, learned A.G.A. for the State.
The applicant has not made any statement regarding his income-tax return, which has been mentioned in the judgment, passed by the Judicial Magistrate/4th Additional Civil Judge, Dehradun on 28.11.2022.
Issue notice to respondent no.2 before admission.
Steps to be taken within a week. List this case on 29.03.2023.
(Alok Kumar Verma, J.) Vacation Judge 06.02.2023 Mamta
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