Maksood vs State Of Uttarakhand And Another
2023 Latest Caselaw 3577 UK

Uttarakhand High Court

Maksood vs State Of Uttarakhand And Another on 26 December, 2023

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

     IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL
           THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA

                    26th DECEMBER, 2023

            CRIMINAL REVISION NO. 957 of 2023


Maksood                                        .....Revisionist

                           Versus

State of Uttarakhand and Another             .....Respondents


Counsel for the Revisionist    :     Mr. Balvinder Singh,
                                     Advocate.
Counsel for the Respondent     :    Mr. Pratiroop Pande,
No.1.                               A.G.A.


Hon'ble Alok Kumar Verma,J.

Revisionist-accused Maksood was convicted and

sentenced to undergo one year imprisonment along with a

fine of Rs. 2500/- under Section 411 of the Indian Penal

Code, 1860. An Appeal (Criminal Appeal No.82 of 2017)

was filed. The said Appeal has been dismissed vide

judgment dated 21.11.2023, passed by learned Ist

Additional Sessions Judge, Udham Singh Nagar.

2. Mr. Balvinder Singh, Advocate, submitted that

the alleged recovery of the motorcycle was planted, and,

there are material contradictions in the statements of the

prosecution's witnesses.

3. Admit.

4. Issue notice to respondent no.2.

5. Steps to be taken within a week.

6. List on 21.03.2024.

7. Heard on the Bail Application (IA No. 01 of

2023).

8. Mr. Balvinder Singh, Advocate, submitted that

the revisionist was on bail during the trial and the appeal,

and, the conditions of bail were never misused by him.

9. Considering the facts and circumstances of the

case, this Court is inclined to grant bail to the revisionist

Maksood.

10. Let the revisionist- Maksood be released on bail

on his executing a personal bond and furnishing two

reliable sureties, each in the like amount, to the

satisfaction of the Trial Court.

___________________ ALOK KUMAR VERMA, J.

Dt: 26.12.2023 Neha