SPA/123/2022
2023 Latest Caselaw 2577 UK

                        Office Notes,
                       reports, orders
Op0SL.                 or proceedings
            Date                                          COURT'S OR JUDGES'S ORDERS
  No                  or directions and
                      Registrar's order
                       with Signatures
         29.08.2023                       Review Application MCC No. 01 of 2022
                                          Delay Condonation Appln. No. 02 of 2022
                                          In
                                          SPA No. 123 of 2022

                                          Hon'ble Vipin Sanghi, C.J.
                                          Hon'ble Rakesh Thapliyal, J.

1. Mr. S.K. Posti, learned Senior Counsel assisted by Mr. Ashutosh Posti, learned counsel for the appellant.

2. Mr. C.S. Rawat, learned Chief Standing Counsel with Mr. Mohit Maulekhi, learned Brief Holder for the State / review applicant.

3. Mr. Maulekhi and Mr. Rawat, who appear for the respondents, place reliance on the judgment of the Supreme Court, in Civil Appeal No. 5121 of 2021, Assistant Commissioner of State Tax and others Vs M/s Commercial Steel Limited, dated 03.09.2021.

4. List the review for hearing on 10.10.2023.

                                                 (Rakesh Thapliyal, J.)       (Vipin Sanghi, C.J.)
                                                       29.08.2023                   29.08.2023
                                          Negi