CRLR/36/2013
2023 Latest Caselaw 2455 UK

                Office Notes,
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      Date                                       COURT'S OR JUDGES'S ORDERS
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                                  CRLR No.36 of 2013
                                  Hon'ble Pankaj Purohit, J.

Mr. P.S. Bohra, learned counsel for the revisionist.

2. Mr. Rakesh Joshi, learned Brief Holder for the State.

3. Mr. Deep Prakash Bhatt, learned counsel for respondent no.2.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 23.08.2023 SK