CRJA/118/2023
2023 Latest Caselaw 2447 UK

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                                 CRJA No.118 of 2023
                                 Hon'ble Sharad Kumar Sharma, J.

Mr. V.S. Rawat, learned Brief Holder for the State.

Admit.

Summon the LCR.

The High Court Legal Services Authority is directed to provide legal aid to the appellant to pursue this Jail Appeal against the judgment of conviction.

List the matter as soon as the records of the Court below are received.

(Sharad Kumar Sharma, J.) 23.08.2023 Sukhbant