Citation : 2023 Latest Caselaw 2413 UK
Judgement Date : 22 August, 2023
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
AO No.70 of 2023
Hon'ble Vivek Bharti Sharma, J.
Mr. Parikshit Saini, counsel holding brief of Ms. Prabha Naithani, counsel for the appellant.
2. Mr. Harshit Sanwal, counsel for respondent nos.1, 2 & 4.
3. Mr. Harshit Sanwal, counsel for respondent nos.1, 2 & 4 would submit that the arguing counsel Mr. Chandra Shekher is appearing through V.C.
4. Mr. Chandra Shekher, counsel is appearing on the screen, but he is not audible to the Court.
5. Put up on 22.11.2023.
6. Till the next date of listing, the effect and operation of the impugned judgment dated 07.02.2023 shall remain stayed.
7. Stay application (IA Nos.1 of 2023) stands disposed.
(Vivek Bharti Sharma, J.) 22.08.2023 BS
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