WPMS/2862/2013
2023 Latest Caselaw 2410 UK

                Office Notes,
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                                  WPMS No. 2862 of 2013
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Arvind Vashistha, Senior Advocate, assisted by Mr. Ketan Joshi, Advocate, for the petitioner.

Mr. V.D. Bishen, Standing Counsel, for the State of Uttarakhand.

Mr. Rahul Consul, Advocate, for respondent No.4.

Arguments heard.

Judgment reserved.

(Sharad Kumar Sharma, J.) Dated 22.08.2023 Shiv