GA/77/2013
2023 Latest Caselaw 2384 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                           COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  GA No.77 of 2013
                                  Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. Amit Bhatt, learned Deputy Advocate General for the State/appellant.

2. Mr. Parikshit Saini, learned counsel for the respondent.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 21.08.2023 AK