SPA/281/2023
2023 Latest Caselaw 2241 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                     COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      14.08.2023                     SPA No. 281 of 2023
                                     Sri Vipin Sanghi, C.J.
                                     Sri Rakesh Thapliyal, J.

1. None appears for the appellant when the matter is called out.

2. Mr. K.N. Joshi, learned Deputy Advocate General for the State.

3. Mr. Bhupesh Kandpal, learned counsel for respondent no.3.

4. In the interest of justice, we defer orders.

5. Learned counsels for the respondents, who appear on advance notice, state that the present appeal is covered by the judgment dated 09.08.2023, passed by this Court in Special Appeal No.292 of 2023, "Megha Uniyal vs. State of Uttarakhand & others".

6. List on 12.09.2023 as a fresh matter.

                                       (Rakesh Thapliyal, J.)            (Vipin Sanghi, C.J.)
                                                 14.08.2023                  14.08.2023
                                     NISHANT