BA2/89/2022
2023 Latest Caselaw 2170 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      09.08.2023                        BA2 No.89 of 2022
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Devendra Singh Mehra, learned counsel for the applicant and Mr. V.S. Rathore, learned A.G.A. for the State.

2. Mr. Devendra Singh Mehra, Advocate submits that judgment has been passed, therefore, present bail application has become infructuous.

3. Bail Application (BA2 No.89 of 2022) is dismissed as infructuous.

(Alok Kumar Verma, J.) 09.08.2023 JKJ/Pant