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CRLR/342/2021
2023 Latest Caselaw 2144 UK

Citation : 2023 Latest Caselaw 2144 UK
Judgement Date : 8 August, 2023

Uttarakhand High Court
CRLR/342/2021 on 8 August, 2023
      IN THE HIGH COURT OF UTTARAKHAND
                 AT NAINITAL
           THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA

                   08th AUGUST, 2023

            CRIMINAL REVISION NO. 342 of 2021

Between:

Alok Naithani and Others.                      .....Revisionists

and

State of Uttarakhand and Another.          .....Respondents

Counsel for the Revisionist   :     Mr. Tarun Prakash
                                    Singh Takuli, Advocate.
Counsel for the Respondent    :       Mr. Pramod Tiwari,
                                      Brief Holder.

Counsel for the Respondent    :       Mr. Sandeep Kothari.
No.2

Hon'ble Alok Kumar Verma,J.

Respondent no.2-applicant had moved an

application against the revisionists-opposite parties under

the provisions of the Protection of Women from Domestic

Violence Act, 2005. The said application was dismissed.

Against the judgment dated 20.01.2020, passed by

learned Judicial Magistrate/Civil Judge (Junior Division),

Rishikesh, District Dehradun, an Appeal (Criminal Appeal

No.49 of 2020) was filed. The said Appeal has been

allowed vide judgment dated 29.09.2021, passed by

learned Ist Additional Sessions Judge, Rishikesh, District

Dehradun.

2. Both, Alok Naithani, revisionist no.1 and Smt.

Meenakshi Naithani, respondent no.2, wife of the

revisionist no.1 are present in-person. They are identified

by their learned counsel.

3. In the present matter, a mediation (Mediation

Case No.53 of 2023) was conducted. Both the parties have

settled their matrimonial disputes through mediation.

Mediation Report dated 07.08.2023 is available on record.

4. Both the parties have prayed to decide the

present matter in terms of the settlement, recorded by the

Mediator.

5. At the request of both the parties, present

Criminal Revision (No.342 of 2021) is decided in terms

and conditions of the settlement, recorded by the Mediator

on 07.08.2023 in Mediation Case No.53 of 2023.

6. The said Report dated 07.08.2023 will be part of

this order.

___________________ ALOK KUMAR VERMA, J.

Dt: 08.08.2023 Neha

 
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