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WPSB/361/2023
2023 Latest Caselaw 2115 UK

Citation : 2023 Latest Caselaw 2115 UK
Judgement Date : 7 August, 2023

Uttarakhand High Court
WPSB/361/2023 on 7 August, 2023
      IN THE HIGH COURT OF UTTARAKHAND
                  AT NAINITAL
         THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                                 AND
              THE HON'BLE SRI JUSTICE RAKESH THAPLIYAL

              WRIT PETITION (S/B) NO. 361 OF 2023

                             7TH AUGUST, 2023

Between:

Yogesh Kumar                                 ......          Petitioner

and

State of Uttarakhand & others                ......          Respondents


Counsel for the petitioner        :   Mr. Sanjay Bhatt, learned counsel

Counsel for the respondents       :   Mr. K.N. Joshi, learned Deputy
                                      Advocate General for the State /
                                      respondents



The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Vipin Sanghi)



             The petitioner has assailed his transfer, vide

impugned order dated 09.06.2023, from Government

I.T.I., Kashipur to Government I.T.I., Askot, District

Pithoragarh.


2)           The petitioner has already joined at the

transferred post.            In response to our query, learned

counsel for the petitioner, submits that the petitioner

has rendered his services practically throughout, in
                             2




Sugam areas.       We are, therefore, not inclined to

interfere with the impugned order dated 09.06.2023.


3)         The next prayer made by the petitioner is that

his representation may be considered.


4)         We dispose of this petition with a direction to

the     respondents    to   consider     the   petitioner's

representation.   We, however, make it clear that this

order shall not be construed as an expression of opinion

by this Court one way, or another, on the petitioner's

case.    The petitioner may move the representation

afresh, within two weeks.



                                       ________________
                                       VIPIN SANGHI, C.J.



                                  ________________
                                  RAKESH THAPLIYAL, J.

Dt: 7th AUGUST, 2023 Negi

 
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