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CLR/109/2023
2023 Latest Caselaw 2073 UK

Citation : 2023 Latest Caselaw 2073 UK
Judgement Date : 3 August, 2023

Uttarakhand High Court
CLR/109/2023 on 3 August, 2023
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                      COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      03.08.2023                        CLR No.109 of 2023
                                        Hon'ble Alok Kumar Verma, J.

Proposed Revision has been filed under Section 25 of the Provincial Small Cause Courts Act, 1887 challenging the judgment dated 25.04.2023, passed by learned Ist Additional District Judge, Haldwani, District Nainital in SCC Suit No.02 of 2016, by which, the said SCC suit has been dismissed.

2. Heard Mr. Siddhartha Sah, learned counsel for proposed revisionists.

3. Admit.

4. Issue notice to the respondent.

5. Steps to be taken within a week.

6. List on 20.11.2023.

(Alok Kumar Verma, J.) 03.08.2023

Neha

 
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