CRJA/111/2023
2023 Latest Caselaw 2045 UK

                      Office Notes,
                   reports, orders or
SL.                  proceedings or
         Date                                       COURT'S OR JUDGES'S ORDERS
No                   directions and
                    Registrar's order
                    with Signatures
      02.08.2023                        CRJA No. 111 of 2023
                                        Hon'ble Sharad Kumar Sharma, J.

Mr. Atul Kumar Sah, Deputy Advocate General, for the State.

This is a Criminal Jail Appeal, preferred against the judgment of conviction. The High Court Legal Services Authority is directed to provide legal aid to the applicant, to contest the proceedings.

Admit the Appeal.

Summon the lower Court records. List as soon as the records of the Court below are received.

(Sharad Kumar Sharma, J.) 02.08.2023 Mahinder/