WPSB/61/2019
2022 Latest Caselaw 3217 UK

      IN THE HIGH COURT OF UTTARAKHAND
                  AT NAINITAL
         THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                                AND
          THE HON'BLE SRI JUSTICE RAMESH CHANDRA KHULBE


              WRIT PETITION (S/B) NO. 61 OF 2019

                       28th SEPTEMBER, 2022

Between:

D.K. Tiwari                               ......          Petitioner

and

State of Uttarakhand & others             ......          Respondents


Counsel for the petitioner    :   Mr. I.P. Gairola, learned counsel

Counsel for the respondents   :   Ms. Puja Banga, learned Brief
                                  Holder   for   the   State    of
                                  Uttarakhand / respondent Nos. 1
                                  and 2

                              :   Mr. Prateek Tripathi, proxy counsel
                                  on behalf of Mr. Vipul Sharma,
                                  learned counsel for respondent No.
                                  3



The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Vipin Sanghi)



             The petitioner was a public servant. The relief

sought by him relates to his claim for pension with

interest.



2)           The said claim squarely falls for consideration

within the jurisdiction of the Uttarakhand Public Services

Tribunal.
                                 2




3)          Considering       the   fact    that    the    petition    is

pending     since   the      year   2019,    and        pleadings     are

complete,    we     direct    the   Registry       to    transmit     the

complete record of the case to the Tribunal, which shall

be registered as a claim petition by the Tribunal, and be

dealt with accordingly.


4)          Writ petition stands disposed of accordingly.


            All pending applications also stands disposed

of.



                                              ________________
                                              VIPIN SANGHI, C.J.


                                                    ___________
                                                    R.C. KHULBE, J.

Dt: 28th SEPTEMBER, 2022 Negi