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WPSS/1878/2022
2022 Latest Caselaw 3191 UK

Citation : 2022 Latest Caselaw 3191 UK
Judgement Date : 27 September, 2022

Uttarakhand High Court
WPSS/1878/2022 on 27 September, 2022
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No. 1878 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Vikas Kumar Guglani, Advocate for the petitioner.

Mr. Rakesh Kunwar, Additional C.S.C. for the State of Uttarakhand.

Mr. T.A. Khan, Senior Advocate, assisted by Ms. Sadaf, Advocate, holding brief of Mr. Vinay Bhatt, Advocate for respondent nos. 2 & 3.

Heard learned counsel for the parties.

Learned counsel for the parties are ad idem that the controversy involved in this writ petition is squarely covered by the judgment dated 04.07.2022, rendered by Division Bench of this Court in WPSB No. 257 of 2022.

Accordingly, this writ petition is also decided in terms of the aforesaid judgment with direction to the respondents to make payment of arrears of pay, due to the petitioner, positively within five months from today.

(Manoj Kumar Tiwari, J.) 27.09.2022 Arpan

 
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