WPSS/586/2018
2022 Latest Caselaw 3035 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  MCC No. 9189 of 2022
                                  IA No. 9190 of 2022
                                  In
                                  WPSS No. 586 of 2018
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. I.D. Paliwal, Advocate, for the petitioner. Mr. J.S. Bisht, Standing Counsel, for the State of Uttarakhand.

The petitioner is seeking review of the judgment dated 8th July, 2022, which is accompanied with the Delay Condonation Application, explaining 19 days of delay.

Learned Standing Counsel, appearing for the respondents/State, prays for and is granted three weeks' time to file objection to the Delay Condonation Application.

List this Writ Petition thereafter.

(Sharad Kumar Sharma, J.) Dated 20.09.2022 Shiv