SPLA/123/2022
2022 Latest Caselaw 3034 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                         COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 SPLA No. 123 of 2022
                                 In
                                 GA No. 61 of 2022
                                 Shri Sanjaya Kumar Mishra, J.

Shri Alok Kumar Verma, J.

Shri J. S. Virk, learned Deputy Advocate General with Shri Rohit Dhyani, learned Brief Holder for the State/ appellant.

Shri Vikas Guglani, learned counsel for the respondents.

Shri Vikas Guglani, learned counsel for the respondents would submit that private respondents desires to file objection to the delay condonation application and application for special leave to appeal against the judgment of acquittal.

List on 15.11.2022.

In the meantime, respondents may file their objections.

(Alok Kumar Verma, J.) (Sanjaya Kumar Mishra, J.) 20.09.2022 SKS