Citation : 2022 Latest Caselaw 2908 UK
Judgement Date : 9 September, 2022
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
WPMS No. 461 of 2022
Hon'ble Manoj Kumar Tiwari, J.
For the reasons indicated in the letter dated 29.08.2022 received from the Court of IInd Additional Civil Judge, Dehradun, time granted for disposal of temporary injunction application is extended by six weeks from the date of judgment by the Revisional Court.
Copy of this order shall be communicated to the Court concerned by the Registry of this Court by 14.09.2022.
Time Extension Application (MCC No.3 of 2022) is allowed.
(Manoj Kumar Tiwari, J.) 09.09.2022 Shubham
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