WPSB/542/2022
2022 Latest Caselaw 3496 UK

      IN THE HIGH COURT OF UTTARAKHAND
                 AT NAINITAL
           HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                              AND
                 HON'BLE SRI JUSTICE R.C. KHULBE

                        02ND NOVEMBER, 2022
          WRIT PETITION (S/B) No. 542 OF 2022

Between:

Sumita Panwar.
                                                             ...Petitioner

and

Hemwati Nandan Bahuguna Garhwal
University and another.
                                                         ...Respondents

Counsel for the petitioner.    :   Mr. Anil Anthwal, the learned counsel.

Counsel for the respondents.   :   Dr. Kartikey Hari Gupta, the learned
                                   counsel.

JUDGMENT : (per Sri Vipin Sanghi, C.J.)

              In compliance of our orders dated 23.09.2022

and 28.09.2022, the respondents have filed their affidavit

on record. The respondents have stated that, in the light

of the observations made by this Court regarding the

procedure of recruitment, the respondent-University is

willing to re-notify the recruitment advertisement for rest

of the faculty positions, including the subject post in the

present Writ Petition.         It is further stated that the

respondents shall strictly follow the procedure prescribed

by law, which is taken note of by this Court.
 2.            Since the petitioner is stated not to have

qualified even on her own merit, no further directions are

called for.


3.            The respondents shall, however, remain bound

by their undertaking contained in the affidavit of Shri Hari

Maul    Azad,      Officiating   Registrar,   Hemwati    Nandan

Bahuguna Garhwal (Central) University, Srinagar, Pauri

Garhwal dated 27.10.2022.


4.            It goes without saying that the respondents

shall follow the orders issued by the Central Government

from time to time in relation to reservation of posts.


5.            The Writ Petition is, accordingly, disposed of.


6.            In sequel thereto, pending application, if any,

also stands disposed of.


                                         ________________
                                          VIPIN SANGHI, C.J.


                                              _____________
                                               R.C. KHULBE, J.

Dt: 02nd November, 2022 Rahul