CRLR/262/2022
2022 Latest Caselaw 1672 UK

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                                  CRLR No.262 of 2022
                                  Hon'ble R.C. Khulbe, J.

Mr. Mani Kumar, learned counsel for the revisionists.

Mr. Kuldeep Singh Rawal, learned A. G. A. for the State.

This criminal revision is preferred against the judgment and order dated 18.02.2022 and 03.03.2022, passed by Additional Session Judge/FTC, Rudrapur, Udham Singh Nagar in Session Trial No.189 of 2018 "State of Uttarakhand vs. Amal Rai and others".

Admit.

Issue notice to private respondent. Steps be taken within 24 hours. List the case on 24.06.2022.

(R.C. Khulbe, J.) 27.05.2022 R.Bisht