CEXA/9/2016
2022 Latest Caselaw 1567 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      20.05.2022                        CEXA No. 09 of 2016
                                        With
                                        CEXA No. 10 of 2016
                                        Shri S.K. Mishra, ACJ.
                                        Shri Alok Kumar Verma, J.

Mr. Pulak Raj Mullick, learned counsel for the appellant.

Mr. Shobhit Saharia, learned counsel holding brief of Mr. Hari Mohan Bhatia, learned counsel for the respondent.

List this case on 24.06.2022 at the

request of the learned counsel for the

appellant.

He undertakes to file convenience

sheet along with the relevant copies of

the judgments in the Registry before the

next date of listing.

(Alok Kumar Verma, J.) (S.K. Mishra, ACJ.) 20.05.2022

JKJ/Pant