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WPSS/770/2021
2022 Latest Caselaw 1490 UK

Citation : 2022 Latest Caselaw 1490 UK
Judgement Date : 13 May, 2022

Uttarakhand High Court
WPSS/770/2021 on 13 May, 2022
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No. 770 of 2021
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Rahul Adhikari, Advocate, holding brief of Mr. Ganesh Kandpal, Advocate for the petitioner.

Mrs. Anjali Bhargava, Additional C.S.C. for the State of Uttarakhand.

Heard learned counsel for the parties.

Despite two opportunities, neither any counter affidavit has been filed by respondents nor instructions have been received by learned Additional C.S.C.

At the request of learned Additional C.S.C., list this matter on 18.05.2022 to enable her to get instructions on the question, as to whether controversy is covered by the judgment rendered by Division Bench of this Court.

Urgency application (I.A. No. 2 of 2022) stands disposed of.

(Manoj Kumar Tiwari, J.) 13.05.2022 Arpan

 
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