AO/85/2013
2022 Latest Caselaw 1417 UK

             Office Notes, reports,
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                                      AO No.85 of 2013
                                      Hon'ble Sharad Kumar Sharma, J.

Mrs. Monika Pant, Advocate for the appellant.

Mr. Bhuwnesh Joshi, Advocate for the respondent.

As prayed for by the counsel for the respondent, who wants to make reference to the other judgments in support of his contention that looking to the criteria of loss of future income to a disabled person, he prays that the matter may be placed on 09.05.2022.

The request is accepted. List this matter on 09.05.2022.

(Sharad Kumar Sharma, J.) 06.05.2022 Arti