CRLR/435/2021
2022 Latest Caselaw 859 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.435 of 2021

                                  Hon'ble N.S. Dhanik, J.

Mr. D.C.S. Rawat, learned counsel for the revisionist.

Mr. K.S. Rawal, learned A.G.A. for the State.

Mr. Vinod Nand Barthwal, learned counsel for the private respondent.

At the joint request of both the parties, list on 22.04.2022 for final hearing.

Meanwhile, learned counsel for the revisionist may provide a copy of the judgment to learned counsel for the private respondent within 24 hours.

(N.S. Dhanik, J.) 22.03.2022 RV