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ABA/280/2021
2022 Latest Caselaw 814 UK

Citation : 2022 Latest Caselaw 814 UK
Judgement Date : 21 March, 2022

Uttarakhand High Court
ABA/280/2021 on 21 March, 2022

Office Notes, reports, orders or SL. proceedings or Date COURT'S OR JUDGES'S ORDERS No directions and Registrar's order with Signatures

ABA No. 280 of 2021

Hon'ble N.S. Dhanik, J .

Mr. Alok Kumar, learned counsel for the applicants.

Mr. Siddartha Bisht, learned Brief Holder for the State.

List this case on 31.03.2022 to enable learned State Counsel to file counter affidavit.

Meanwhile, learned counsel for the applicants may also file the orders and judgments of the trial Court.

(N.S. Dhanik, J.) 21.03.2022 SB

 
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