SA/119/2021
2022 Latest Caselaw 770 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                     COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      14.03.2022                        SA No.119 of 2021
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Sudhir Kumar, learned counsel for the appellants.

The learned counsel for the appellants requested time to file a certified copy of decree of the appellate court as well as certified copy of the judgment of the trial court.

In the interest of justice, time is granted.

Post this case on 08.04.2022.

(Alok Kumar Verma, J.) 14.03.2022

Neha