WPSS/1001/2022
2022 Latest Caselaw 1764 UK

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                                  WPSS No. 1001 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. K.K. Harbola, Advocate, holding brief of Mr. Rajendra Singh Negi, Advocate for the petitioners.

Mr. V.S. Rawat, Brief Holder for the State of Uttarakhand.

Heard learned counsel for the parties.

Learned counsel for the petitioners submits that question involved in this writ petition is covered by the judgment rendered by Division Bench of this Court.

As prayed, three weeks' time is granted to learned Brief Holder to file counter affidavit.

List this matter in the second week of July, 2022.

(Manoj Kumar Tiwari, J.) 13.06.2022 Arpan