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WPMS/2201/2021
2022 Latest Caselaw 1702 UK

Citation : 2022 Latest Caselaw 1702 UK
Judgement Date : 7 June, 2022

Uttarakhand High Court
WPMS/2201/2021 on 7 June, 2022
                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                  COURT'S OR JUDGES'S ORDERS
No
                   Registrar's order with
                        Signatures

      07.06.2022                            WPMS No. 2201 of 2021
                                            Hon'ble Sharad Kumar Sharma, J.

Mr. B.D. Upadhyay, Senior Advocate, assisted by Mr. Anil Kumar Joshi, Advocate, for the petitioners.

Mr. N.S. Pundir, Deputy Advocate General, for the State.

The learned Senior Counsel for the petitioners submits that the issue stands covered by the decision, as it was rendered by the coordinate Bench of this Court in Writ Petition (M/S) No. 1224 of 2014, Dr. Lalit Kumar Vs. State of Uttarakhand and others and other connected matters, on 20.06.2014.

Put up this writ petition tomorrow. The Registry to give information as to whether against the aforesaid judgment any Special Appeal was preferred and if it was, then what were the consequences to the Special Appeal.

(Sharad Kumar Sharma, J.) 07.06.2022 Mahinder/

 
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