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WPSB/400/2022
2022 Latest Caselaw 2175 UK

Citation : 2022 Latest Caselaw 2175 UK
Judgement Date : 19 July, 2022

Uttarakhand High Court
WPSB/400/2022 on 19 July, 2022
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                       COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      19.07.2022                     WPSB No. 400 of 2022
                                     Sri Vipin Sanghi, C.J.
                                     Sri R.C. Khulbe, J.

Mr. B.M. Pingal, the learned counsel for the petitioner.

Mr. A.K. Bisht, the learned Additional Chief Standing Counsel for the State of Uttarakhand/ respondents.

We have already reserved judgment in a similar

matter, including Writ Petition (S/B) No. 350 of 2021.

Hence, this case is adjourned to 07.09.2022,

awaiting the decision in the case referred to

hereinabove.



                                             (R.C. Khulbe, J.)          (Vipin Sanghi, C.J.)
                                               19.07.2022                   19.07.2022
                                     Rahul
 

 
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