Citation : 2022 Latest Caselaw 2003 UK
Judgement Date : 5 July, 2022
Office Notes,
reports, orders
SL. or proceedings
Date COURT'S OR JUDGES'S ORDERS
No or directions and
Registrar's order
with Signatures
CRLA No.189 of 2021
Shri Sanjaya Kumar Mishra, J.
Shri Alok Kumar Verma, J.
Shri Arvind Vashisht, learned Sr. Advocate assisted by Shri S.K. Shandilya, learned counsel for the appellants / applicants.
Shri J. S. Virk, learned Deputy Advocate General with Shri Rakesh Kumar Joshi, learned Brief Holder for the State.
As per directions given by us on 07.06.2022, learned counsel for the applicant - Shahrukh, has filed an affidavit annexing therewith a detail of criminal history and judgments wherein he was acquitted.
Learned Deputy Advocate General seeks some time to take instructions in the matter.
List on 26.07.2022.
(Alok Kumar Verma, J.) (Sanjaya Kumar Mishra, J.) 05.07.2022 SKS
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