Citation : 2022 Latest Caselaw 9 UK
Judgement Date : 3 January, 2022
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
CRLR No.442 of 2021
Hon'ble R.C. Khulbe, J.
Mr. Sanjay Kumar, learned counsel for the revisionist.
Mrs. Meena Bisht, learned B.H. for the State. Heard.
This criminal revision is preferred against the judgment and order dated 08.10.2021 passed by Judge, Family Court, Kashipur, District Udham Singh Nagar in Misc. Criminal Case No.294 of 2019, "Smt. Arti Vs. Brijesh Kumar".
Admit.
Issue notice to respondent no. 2. Steps to be taken within seven days. List immediately after service.
(R.C. Khulbe, J.) 03.01.2022 Sukhbant
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