CLCON/735/2018
2022 Latest Caselaw 30 UK

Citation : 2022 Latest Caselaw 30 UK
Judgement Date : 4 January, 2022

Uttarakhand High Court

CLCON/735/2018 on 4 January, 2022

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
         ON THE 4TH DAY OF JANUARY, 2022
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 735 of 2018

BETWEEN:

Mangal Singh.                                    .....Petitioner
        (By Mr. D.K. Joshi, Advocate)

AND:
Amit Kanwar.                                    ....Respondent
        (There is no representation for the respondent)

                         JUDGMENT

Learned counsel for the petitioner submits that the order passed by Writ Court has been complied with and, subsequent to it, petitioner has also passed away.

2. In such view of the matter, the contempt petition is closed. Contempt notices issued to the respondents are hereby discharged.

(MANOJ KUMAR TIWARI, J.) Arpan

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